Section 124 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
124. Powers of the Board.
- The Board is empowered to revise the scale of non-gazetted and menial establishments of Government estates subject to the following conditions;-(1)No post on a pay exceeding Rs. 30 (rupees thirty) a month should be created or abolished.(2)The pay of no post should be revised so as to exceed Rs. 30 (rupees thirty) a month.(3)Any additional cost involved should be met from the grant for the management of Government estates.
