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Delhi High Court - Orders

Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 23 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~39
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 943/2015
                                    ENCYCLOPEDIA BRITANNICA INDIA PVT LTD ..... Petitioner
                                                Through:

                                                       versus

                                    KAMAL JAGASIA                             ..... Respondent
                                                Through:

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 23.02.2023 It is already 5:20 P.M. No time left. List on 15.09.2023.

BY ORDER COURT MASTER FEBRUARY 23, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:27.02.2023 15:34:16