Delhi High Court - Orders
Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 23 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 943/2015
ENCYCLOPEDIA BRITANNICA INDIA PVT LTD ..... Petitioner
Through:
versus
KAMAL JAGASIA ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 23.02.2023 It is already 5:20 P.M. No time left. List on 15.09.2023.
BY ORDER COURT MASTER FEBRUARY 23, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:27.02.2023 15:34:16