Delhi High Court - Orders
Brig Retd. Raman Mahna vs Icmr & Ors on 19 September, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13563/2022
BRIG RETD. RAMAN MAHNA ..... Petitioner
Through: Ms. Priyanka Dogra, Advocate.
versus
ICMR & ORS. ..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.09.2022 CM APPL. 41312/2022 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 13563/2022
1. Issue notice.
2. On Petitioner's taking steps, let notice be issued to the Respondents through all modes, including Dasti.
3. List on 09.11.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 19, 2022 S. Zakir Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:21.09.2022 13:01:02