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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(3) in West Bengal Municipal (Employees' Service) Rules, 2010

(3)Leave on half-average pay.— A teacher or a non-teaching employee of a school may be granted fifteen (15) gays leave on half-average pay in a year of service :Provided that the total period of leave on half-average pay which may accrue to the credit of the teacher or the non-teaching employee shall not exceed two months :Provided further that during such period a teacher or a non-teaching employee shall be entitled to a leave salary at the rate of half of the average pay.