Section 30(1) in Purba Medinipur University Act, 2017
(1)There shall be the following Faculty Councils for Post-graduate Studies:-(a)the Faculty Councils for Post-graduate studies of Humanities, Arts, Fine Arts, Performing Arts and Traditional Art Forms;(b)the Faculty Councils for Post-graduate studies of Social Science, Pure Science and Technology;(c)the Faculty Councils for Post-graduate studies of Information Science, Media Science, Law, Education, Library Science and Physical Education:(d)the Faculty Councils for Post-graduate studies of Vocational studies, Commerce and Management:(e)the Faculty Councils for Post-graduate studies of sports management and other allied branches of studies;(f)such other Faculty Councils for Post-graduate studies as may be determined by the Executive Council, from time to time.
