Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(11) in Postal Export (Electronic Declaration and Processing) Regulations, 2022 (11)compliance with the restriction or prohibition, if any, relating to the goods under the Act or under any other law for the time being in force.
