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State of Punjab - Section

Section 3 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

3. Patwari to make entries of all unfit and uncultivable lands.

- At the time of each harvest inspection, the patwari shall enter in the khasra girdawari all those fields which may have been rendered unfit for cultivation due to thur, kallar, reh or sem as thur, kallar, reh or sem, as the case may be, along with the word Khali. He shall also enter all such fields which have been rendered unfit for cultivation or grazing due to chor or deposit of sand in consequence of heavy floods as "Ghairmumkin cho" or "Ghairmumkin sand", as the case may be.