Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Central Provinces And Berar - Section Section 20 in The Central Provinces and Berar Agricultural Produce Market Act, 1935 20. [ Fines. [This section was inserted by C. P. and Berar Act XV of 1941, Section 2.] - Fees leviable in Berar in pursuance of any rules made under this Act may be realized as fines under the orders of any Magistrate.]
