Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 55(2)] [Section 55] [Entire Act] State of Kerala - Subsection Section 55(2)(b) in Kerala Panchayat Raj Act, 1994 (b)that there has been failure to comply with any of the provisions of section 52 or section 53; or