Section 3(29)(c) in Orissa Municipal Act, 1950

[Cites 0, Cited by 0] [Section 3(29)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(29)(c) in Orissa Municipal Act, 1950

(c)the drains attached to any such road, public bridges or causeway and the land, whether covered or not by any pavement verandah or other structure, which lies on either side of the roadway up to the boundaries of the adjacent property whether that property is private property Or property belonging to the State:

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State of Odisha - Subsection

Section 3(29)(c) in Orissa Municipal Act, 1950