Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(a) in The Unit Trust Of India Act, 1963 (a)the income arising out of the capital referred to in sub-section (1) of section 22, (b) any gifts, grants, donations or benefactions treated as the income of that scheme under section 20B, and
