Section 273(1)(d) in Government of India Act, 1935

[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(1)(d) in Government of India Act, 1935

(d)a fund to be formed out of the moneys contributed and to be contributed under the Indian Civil Service Family Pension Rules for the purpose of paying pensions payable under those rules,

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Union of India - Subsection

Section 273(1)(d) in Government of India Act, 1935