Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(e) in The Orissa Stamp Rules, 1952

(e)copies of maps or plans, printed copies and copies of or extracts from registers given on printed forms certified to be true copies with Court-fee-stamps;