Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Kerala - Subsection Section 136(1) in Kerala Factories Rules, 1957 (1)a helmet of face piece with necessary connections by means of which a person using it in a poisonous, as phyxiating or irritant atmosphere breathes ordinary air, or
