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State of Bihar - Section

Section 5 in Bihar State University Service Commission Act, 2017

5. The qualification for appointment to the post of Chairman/ Members.

(1)A person to be appointed to the post of Chairman shall be a person working or retired from the equivalent post of the Chief Secretary of the State Government or person working or retired from the equivalent post of Secretary to Government of India or shall be a person having experience of Vice Chancellor of any university or an eminent academician.
(2)Out of six members, minimum half of the members shall be University Professor having at least five years experience as University Professor and half of the members shall be working or retired officers of State Government not below the rank of Joint Secretary or working or retired officers of equivalent rank of Central Government.