Punjab-Haryana High Court
Vimal Sidana And Others vs Central Bureau Of Investigation on 8 August, 2013
Author: Sabina
Bench: Sabina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
(128)
CRM No.M-25821 of 2013
Date of decision: 08.08.2013.
Vimal Sidana and others
......Petitioners
Versus
Central Bureau of Investigation, Chandigarh
.......Respondent
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. Vikram Chaudhri, Advocate for the petitioners.
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SABINA, J.
Learned counsel for the petitioners submits that he may be permitted to withdraw the petition to enable the petitioners to take up all the pleas available to them during trial.
Dismissed as withdrawn.
(SABINA) JUDGE August 08, 2013 sandeep sethi Sandeep Sethi 2013.08.08 17:12 I attest to the accuracy and integrity of this document