Calcutta High Court (Appellete Side)
Julekha Mandal vs The State Of West Bengal & Ors on 3 February, 2020
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 68 03.02.2020
. W.P. 20404 (W) of 2019 ab Ct. 25
Julekha Mandal Vs. The State of West Bengal & Ors. Mr. Ashis Kumar Chowdhury Ms. Sabnam Sultana Ms. Sampa Ghosh ... For the Petitioners.
Ms. Sudeshna Das Mazumdar ... For the State.
Learned Counsel appearing for the petitioner submits that in spite of scoring higher marks, the name of the petitioner is not appearing in the general category list.
Learned Counsel for the West Bengal Central School Service Commission is present and he is requested to file a report regarding the same.
Let this matter appear again in the Combined Monthly list of March, 2020 under the heading "Adjourned Motion".
(Rajarshi Bharadwaj, J.)