Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Bihar - Subsection Section 16A(8) in The Bihar Municipal Act, 2007 (8)To help the Municipality in identification of beneficiaries of government programmers for the welfare of the communities, especially the poor and the women.]