Allahabad High Court
National Insurance Company Co. Ltd. vs Mehndi Hasan And Others on 26 May, 2011
Author: Yatindra Singh
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3054 of 2010 Petitioner :- National Insurance Company Co. Ltd. Respondent :- Mehndi Hasan And Others Petitioner Counsel :- Arvind Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 26.5.2011 NS