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[Cites 0, Cited by 19] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Customs Act, 1962

(2)It extends to the whole of India, [and save as otherwise provided in this Act, it applies also to any offence or contravention thereunder committed outside India by any person] [Inserted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]