Section 46(1) in The University Of Allahabad Act, 2005
(1)In the Uttar Pradesh State Universities Act, 1973,-(a)the word "Allahabad", except in clause (b) of sub-section (2) of section 12, sub-section (1) of section 31B, clause (b) of sub-section (1) of section 74, clause (j) of sub-section (3) of section 74, and entries relating to Serial No. 5 in the Schedule, wherever it occurs, shall be omitted;(b)in the Schedule, Serial No. 2 and the entries relating thereto shall be omitted.
