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State of Madhya Pradesh - Section

Section 56 in The M.P. Zila Panchayats (Accounts) Rules, 1999

56. Register of Immovable Properties.

- Details of all the immovable properties whether acquired by the Zila Panchayat or transferred to it or vested in Zila Panchayat under any other law or provisions of the Act shall be recorded in the Register of Immovable Properties in Form ZP-19.