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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(4)(k) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(k)exercise such other powers, perform such other duties and discharge such other financial functions as are assigned to him by the Executive Council or as may be prescribed by the Statutes.