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State of Madhya Pradesh - Section

Section 72 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

72. In the event of the contest ballot papers shall be prepared in Forms 36 and 37 containing names of the contesting candidates in Hindi language in alphabetical order, for the post of Chairperson and the Members of the Managing Committee, separately and the election shall be conducted as specified by the Divisional Election Authority.