Gujarat High Court
Madanlal T Prajapati vs State Of Gujarat & 1 - Opponent(S) on 8 December, 2008
Author: H.B.Antani
Bench: H.B.Antani
CR.A/1939/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1939 of 2008
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MADANLAL T PRAJAPATI, MANAGER DWARKESH TREDING COMPANY -
Appellant(s)
Versus
STATE OF GUJARAT & 1 - Opponent(s)
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Appearance :
MR.SUBHASH G BAROT for Appellant(s) : 1,
MR AJ DESAI ADDL. PUBLIC PROSECUTOR for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE H.B.ANTANI
Date : 08/12/2008
ORAL ORDER
ADMIT.
Mr. A.J. Desai , learned APP wavies service of notice of admission on behalf of the respondent State.
mathew [H.B.ANTANI, J.]h