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Gujarat High Court

Madanlal T Prajapati vs State Of Gujarat & 1 - Opponent(S) on 8 December, 2008

Author: H.B.Antani

Bench: H.B.Antani

CR.A/1939/2008                     1/1                           ORDER


            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 CRIMINAL APPEAL No. 1939 of 2008


=========================================================
 MADANLAL T PRAJAPATI, MANAGER DWARKESH TREDING COMPANY -
                       Appellant(s)
                          Versus
            STATE OF GUJARAT & 1 - Opponent(s)
=========================================================
Appearance :
MR.SUBHASH G BAROT for Appellant(s) : 1,
MR AJ DESAI ADDL. PUBLIC PROSECUTOR for Opponent(s) : 1,
=========================================================
            CORAM : HONOURABLE MR.JUSTICE H.B.ANTANI



                        Date : 08/12/2008


                             ORAL ORDER

ADMIT.

Mr. A.J. Desai , learned APP wavies service of notice of admission on behalf of the respondent State.

mathew [H.B.ANTANI, J.]h