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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs Actis Global Service Pvt. Ltd. on 4 August, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.41                                COURT NO.8                SECTION III-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 6657/2017

     (Arising out of impugned final judgment and order dated 05-08-2016
     in ITA No. 417/2016 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX                                 Petitioner(s)

                                                      VERSUS

     ACTIS GLOBAL SERVICE PVT. LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.61122/2017-CONDONATION OF DELAY
     IN FILING and IA No.61123/2017-CONDONATION OF DELAY IN REFILING)


     Date : 04-08-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr.   A.N.S.Nadkarni,ASG
                                       Mr.   D.L.Chidananda,Adv.
                                       Mr.   T.M.Singh,Adv.
                                       For   Ms. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(Civil)No.11117/2016.

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.08.05 13:53:21 IST Reason: