Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs Actis Global Service Pvt. Ltd. on 4 August, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.41 COURT NO.8 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 6657/2017
(Arising out of impugned final judgment and order dated 05-08-2016
in ITA No. 417/2016 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
ACTIS GLOBAL SERVICE PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.61122/2017-CONDONATION OF DELAY
IN FILING and IA No.61123/2017-CONDONATION OF DELAY IN REFILING)
Date : 04-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. A.N.S.Nadkarni,ASG
Mr. D.L.Chidananda,Adv.
Mr. T.M.Singh,Adv.
For Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(Civil)No.11117/2016.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.08.05 13:53:21 IST Reason: