Gujarat High Court
Khuzemabhai Syedna Taher Saifuddin ... vs State Of Gujarat & on 23 November, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/10656/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10656 of 2014
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KHUZEMABHAI SYEDNA TAHER SAIFUDDIN SAHEB ALIAS
KHUZEMABHAI....Petitioner(s)
Versus
STATE OF GUJARAT & 11....Respondent(s)
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Appearance:
MR SALIL M THAKORE, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1 - 10
MR SP MAJMUDAR, ADVOCATE for the Respondent(s) No. 11 - 12
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 23/11/2017
ORAL ORDER
Learned Advocate Mr.Salil Thakore for the petitioner states that the order passed in Civil Application No.5650 of 2016 has been stayed by the Division Bench in Letters Patent Appeal.
Put up in normal course.
(BELA M. TRIVEDI, J.) Tuvar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Nov 24 00:12:55 IST 2017