Madhya Pradesh High Court
Dayaram Tanvani vs Manish Singh on 29 June, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 1143 of 2022
(DAYARAM TANVANI Vs MANISH SINGH)
Dated : 29-06-2022
Shri Shankar Prasad Singh, Advocate for the petitioner.
Heard on admission.
Issue notice to the respondent by all modes, returnable within three
weeks. Petitioner to take necessary steps within a week.
(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2022.06.29 16:43:15 IST