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Madhya Pradesh High Court

Dayaram Tanvani vs Manish Singh on 29 June, 2022

Author: Nandita Dubey

Bench: Nandita Dubey

                                                                    1
                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                            CONC No. 1143 of 2022
                                                          (DAYARAM TANVANI Vs MANISH SINGH)

                                  Dated : 29-06-2022
                                        Shri Shankar Prasad Singh, Advocate for the petitioner.

                                        Heard on admission.
                                        Issue notice to the respondent by all modes, returnable within three

weeks. Petitioner to take necessary steps within a week.

(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2022.06.29 16:43:15 IST