Section 1 in Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018
1. Short title and commencement.
(1)These regulations may be called the Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018.(2)They shall come into force on the date of their notification in the Official Gazette.
