Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Madhya Pradesh - Subsection Section 17(1) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980 (1)The Nigam may appoint such officers and other employees as it considers necessary for the efficient performance of its functions.
