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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

1. Short title applicability and Commencement.

(1)These rules may be called "the Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007.
(2)They shall apply to Post Graduate Engineering including Technology/ Pharmacy/Architecture and Planning Courses offered by the University, aided and un-aided minority and Non-minority educational institutions in the State for entry into first year of the course.
(3)They shall come into force with immediate effect.