Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(1)(h) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(h)the name and address of the person to whom the amount outstanding is payable.