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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(c) in Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975

(c)full name, father’s name or husband’s name, occupation and address of every person claiming under the instrument;