Section 21(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
(1)The application referred to in Sub-section (1) of Section 7 of the Act shall be made In triplicate in Form-I annexed to these rules to registering officer of the area appointed under Section 6 of the Act in which the building or other construction work is to be carried on by the establishment.
