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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1)(ii) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(ii)one or more officers to be the [Additional Commissioners] [Substituted by Act 5 of 1993 w.e.f. 9.11.1992] of Profession Tax as the State Government may think necessary;