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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

16.

The occupier of the factory shall permit a representative of the Oil Palm Grower, his representative or a representative of the Oil Palm Growers Cooperative Society or any other person authorized by the Oil Palm Commissioner, to watch or check weighments, weighbridges and weights and examine the Oil Palm weighment receipts.