Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 10 April, 2019
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.5 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.16021/2016
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA 50733/2019-INTERVENTION APPLICATION
Date : 10-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBERS]
For Petitioner(s) Shreyasi Kunwar, Adv.
M/S. Lawyer S Knit & Co, AOR
For Respondent(s) Mr. Ayush Anand, Adv.
Mr. G.S. Makkar, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Balaji Srinivasan, AOR
Mr. V. N. Raghupathy, AOR
Manendra Pal Gupta, Adv.
Parikshit P. Angadi, Adv.
For Applicant(s) Ms. Amrreeta Swaarup, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA 50733/2019
Since counsel for the petitioner opposes the intervention application, let it be considered at the time of hearing.
Signature Not Verified Digitally signed by POOJA ARORA Date: 2019.04.12 18:11:32 IST Reason: (POOJA ARORA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER