Supreme Court - Daily Orders
M/S. Sree Gokulam Chit And Finance ... vs G. Vijaykumar on 6 April, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.30 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 5901/2015
(Arising out of impugned final judgment and order dated 20/08/2014
in SA No. 1400/2013 passed by the High Court of Madras)
M/S. SREE GOKULAM CHIT AND FINANCE Petitioner(s)
COMPANY (P) LTD. & ORS.
VERSUS
G. VIJAYKUMAR & ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 06/04/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. R. Anand Padmanabhan, Adv.
Mr. Romil Pathak, Adv.
Ms. Amritha Sarayoo, Adv.
Mr. Shashi Bhushan Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners.
Delay condoned.
The special leave petition is dismissed.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.04.06 17:15:04 IST Reason:(Chetan Kumar) (H.S. Parasher) Court Master Court Master