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State of Madhya Pradesh - Section

Section 31 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

31. Power and duties of Academic Council.

- The Academic Council,
(a)shall, subject to the provisions of this Act and. the Statutes, generally regulate and have the control of, and be responsible for, the maintenance of standard of teaching, research and examination of the University and for the fulfillment of recruitment's for obtaining degrees;
(b)shall advise the Board and other authorities of the University on all academic matters;
(c)shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by, or under this Act.