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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)any person wilfully or without any reasonable cause disobeys any summons, requisition or other lawful order or direction issued under this Act ;