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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(viii) in The Gujarat Education Cess Act, 1962

(viii)[ "property tax" means- [Clause (viii) substituted by Gujarat 10 of 2006, dated 31s' March 2006 (w.r.e.f. 01-04-2001)]