Calcutta High Court (Appellete Side)
Bajaj Electricals Limited vs Mr. Sudip Bose on 4 April, 2023
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
D/L9 CRMSPL 20 of 2023 04.04.2023
Bpg.
Bajaj Electricals Limited Versus Mr. Sudip Bose Mr. Sanjay Mukherjee, Mr. Dhananjay Nayak.
...for the applicant.
Office report dated 31.03.2023 reflects that the Special Leave to Appeal is barred by limitation of 37 days.
Accordingly, the applicant is directed to file an application under Section 5 of the Limitation Act.
List the Special Leave to Appeal along with the connected application on 19th April, 2023 under the same heading.
All parties shall act on the server copy of this order duly to the parties upon compliance of all requisite formalities.
(Tirthankar Ghosh, J.)