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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(g) in The Rajasthan Gram Dan Act, 1971

(g)"Gramdan Kisan" means a person who holds land as Gramdan Kisan under this Act and includes his heirs and successors-in- interest: