Supreme Court - Daily Orders
Gopal Krishan vs Daulat Ram on 23 September, 2019
ITEM NO.35 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 25645/2018
GOPAL KRISHAN & ORS. Petitioner(s)
VERSUS
DAULAT RAM & ORS. Respondent(s)
Date : 23-09-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. T. V. S. Raghavendra Sreyas, AOR
For Respondent(s)
Mr A Tewari, Adv.
Mr Reginald Valsalan, Adv.
Mr. Pai Amit, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner is absent when called. Respondent nos. 1,2 and 5 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity is declined.
Service is complete on respondent nos. 6,7 and 9 to 11 but none has entered appearance.
Ld. Counsel for the petitioner has not filed affidavit of dasti service in respect of respondent nos. 3,4 and 8 despite last opportunity having been granted, as such, registry to process the matter Signature Not Verified as per rules for listing before the Digitally signed by HEMA JOSHI Date: 2019.09.25 Hon'ble Judge in Chamber for 13:57:27 IST Reason: orders.
ANIL LAXMAN PANSARE Registrar