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Supreme Court - Daily Orders

Gopal Krishan vs Daulat Ram on 23 September, 2019

     ITEM NO.35                          REGISTRAR COURT. 1                  SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                 BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                   No(s).    25645/2018

     GOPAL KRISHAN & ORS.                                                Petitioner(s)

                                                    VERSUS

     DAULAT RAM & ORS.                                                   Respondent(s)


     Date : 23-09-2019 This petition was called on for hearing today.

     For Petitioner(s)
                                        Mr. T. V. S. Raghavendra Sreyas, AOR

     For Respondent(s)
                                       Mr A Tewari, Adv.
                                       Mr Reginald Valsalan, Adv.
                                       Mr. Pai Amit, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the petitioner is absent when called. Respondent nos. 1,2 and 5 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity is declined.

Service is complete on respondent nos. 6,7 and 9 to 11 but none has entered appearance.

Ld. Counsel for the petitioner has not filed affidavit of dasti service in respect of respondent nos. 3,4 and 8 despite last opportunity having been granted, as such, registry to process the matter Signature Not Verified as per rules for listing before the Digitally signed by HEMA JOSHI Date: 2019.09.25 Hon'ble Judge in Chamber for 13:57:27 IST Reason: orders.

ANIL LAXMAN PANSARE Registrar