Delhi High Court - Orders
United India Insurance Company Ltd vs Sh. Sompal & Ors on 24 March, 2026
$~47 & 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 711/2025, CM APPL. 69146/2025, CM APPL.
69148/2025 &
UNITED INDIA INSURANCE COMPANY LTD.....Appellant
Through: Mr. Shubham Budhiraja, Advocate.
versus
SH. SOMPAL & ORS. .....Respondents
Through: Mr. Yugal Kishore Prasad, Mr.
Lankesh, Mr. Munna Kumar & Mr.
Yogesh, Advocates for R-1 & 2.
Mr. Sushil Kumar, Advocate for R-2
& R-3.
47
+ MAC.APP. 715/2025, CM APPL. 69541/2025, CM APPL.
69542/2025, CM APPL. 69543/2025 & CM APPL. 69544/2025
UNITED INDIA INSURANCE COMPANY LTD. .....Appellant
Through: Mr. Shubham Budhiraja, Advocate.
versus
NIRAHI & ORS. .....Respondents
Through: Mr. Yugal Kishore Prasad, Mr.
Lankesh, Mr. Munna Kumar & Mr.
Yogesh, Advocates for R-1 & 2.
Mr. Sushil Kumar, Advocate for R-2
& R-3
Mr. Animesh Sinha, Advocate
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 24.03.2026 CM APPL. 18223/2026
1. The present application has been filed for the release of 50% of the deposited amount.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2026 at 21:20:45
2. Issue notice.
3. Notice accepted by Mr. Animesh Sinha, counsel for Insurance Company.
4. List on 17 th April 2026 in 'Supplement List'.
5. Order be uploaded on the website of this Court.
ANISH DAYAL, J MARCH 24, 2026/da This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2026 at 21:20:45