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[Cites 0, Cited by 0] [Section 689] [Entire Act]

Bengal Presidency - Subsection

Section 689(b) in Police Regulations, Bengal , 1943

(b)If any officers ask for guards or escorts that are not provided for by these regulations, they shall be informed that they must obtain the sanction of the Provincial Government through the head of their department without which the required guards or escorts cannot be furnished.