Delhi High Court - Orders
Ravinder Kumar Mirg vs The Union Of India & Ors on 6 July, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 903/2020 & CM APPL. 40949/2021 (Direction), CM APPL.
43074/2021(Direction)
RAVINDER KUMAR MIRG ..... Petitioner
Through: Petitioner in person.
versus
THE UNION OF INDIA & ORS ..... Respondents
Through: Mr. Jitendra Kumar Tripathi, Adv. for
UOI.
Mr. Yeeshu Jain, SC with Ms. Jyoti
Tyagi and Ms. Surbhi Arora, Advs.
for R-4 & 5.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 06.07.2022 CM APPL. 9799/2022 (early hearing) Learned counsel for the petitioner prays for permission to withdrawn the present application.
Ordered accordingly.
The next date of 05.08.2022 fixed in the application stands cancelled. W.P.(C) 903/2020 & CM APPL. 40949/2021 (Direction), CM APPL. 43074/2021(Direction) The matter could not be heard today since Ms. Bharti Raju, learned CGSC was tied up in another Court.
Signature Not Verified Digitally Signed By:NEHA Signing Date:07.07.2022 10:32:12In view of the aforesaid and the urgency expressed, let the matter be called again on 18.08.2022.
YASHWANT VARMA, J.
JULY 6, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:07.07.2022 10:32:12