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Himachal Pradesh High Court

Pyar Singh vs . Shri Achru Ram on 8 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Pyar Singh Vs. Shri Achru Ram CMPMO No. 352 of 2021 .

08.04.2022 Present: Mr. Kishore Pundeer, Advocate, for the petitioner/applicant.

Mr. G. D. Verma, Senior Advocate, with Mr. B.C. Verma, Advocate, for the respondent.

CMPMO No. 352 of 2021 & CMP No. 15757 of 2021 Respondent stands served. Mr. B.C. Verma, learned counsel has put in appearance on behalf of the respondent and on his instructions, Mr. G. D. Verma, learned Senior Advocate has put in appearance on behalf of the respondent.

Reply stands filed. As prayed for, rejoinder be filed within two weeks. List thereafter. Interim to continue.

(Ajay Mohan Goel) Judge April 08, 2022 (bhupender) ::: Downloaded on - 08/04/2022 20:12:17 :::CIS