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State of Tamilnadu - Section

Section 6 in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

6. Appraisal Committee.

- There shall be an Appraisal Committee to be constituted by the Government of India (Ministry of Power) for scrutiny (techno-economic appraisal) and prioritization of the various projects proposals for funding from PSDF and such other functions as may be assigned by the Monitoring Committee.