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Delhi High Court - Orders

Kanupriya Bajaj vs Hamdard Institute Of Medical Sciences ... on 7 November, 2024

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~24 to 32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 9081/2017 and CM APPL. 37154/2017
                                                KANUPRIYA BAJAJ                                                                   .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus
                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS                         .....Respondent
                                                            Through: Mr. Saket Sikri and Mr. Ajay Pal
                                                                      Singh, Advs. for R-1&2
                                                                      Mr. T. Singhdev and Mr. Abhijit
                                                                      Chakravarty, Advs. for R-3
                                    25
                                    +           W.P.(C) 9085/2017 and CM APPL. 37170/2017
                                                NAMAN ARORA                                                                       .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus
                                                HAMDARD INSITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS                           .....Respondent
                                                             Through: Mr. Saket Sikri and Mr. Ajay Pal
                                                                      Singh, Advs. for R-1&2
                                                                      Mr. T. Singhdev and Mr. Abhijit
                                                                      Chakravarty, Advs. for R-3
                                    26
                                    +           W.P.(C) 9087/2017
                                                AJAY DAHIYA                                                                        .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:09
                                                                                       Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus

                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS.                          .....Respondent
                                                            Through: Mr. Saket Sikri and Mr. Ajay Pal
                                                                      Singh, Advs. for R-1&2
                                                                      Mr. T. Singhdev and Mr. Abhijit
                                                                      Chakravarty, Advs. for R-3
                                    27
                                    +           W.P.(C) 9088/2017 and CM APPL. 37176/2017
                                                ANIKET GANESH JADHAV                                                              .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus
                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS.                         .....Respondents
                                                            Through: Mr. Saket Sikri and Mr. Ajay Pal
                                                                      Singh, Advs. for R-1&2
                                                                      Mr. T. Singhdev and Mr. Abhijit
                                                                      Chakravarty, Advs. for R-3
                                    28
                                    +           W.P.(C) 9092/2017 and CM APPL. 37187/2017
                                                MIRA SAHGAL                                                                        .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:09
                                                 HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS                     .....Respondents
                                                                                      Through:                 Mr. Saket Sikri and Mr. Ajay Pal
                                                                                                               Singh, Advs. for R-1&2
                                                                                                               Mr. T. Singhdev and Mr. Abhijit
                                                                                                               Chakravarty, Advs. for R-3
                                    29
                                    +           W.P.(C) 9093/2017 and CM APPL. 37190/2017
                                                ALYUZA SAMAN                                                                        .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus

                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS.                    .....Respondents
                                                                                      Through:                 Mr. Saket Sikri and Mr. Ajay Pal
                                                                                                               Singh, Advs. for R-1&2
                                                                                                               Mr. T. Singhdev and Mr. Abhijit
                                                                                                               Chakravarty, Advs. for R-3
                                    30
                                    +           W.P.(C) 9094/2017 and CM APPL. 37194/2017
                                                ASRA SHAKEEL                                                                         .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus

                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS.                    .....Respondents
                                                                                      Through:                 Mr. Saket Sikri and Mr. Ajay Pal
                                                                                                               Singh, Advs. for R-1&2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:10
                                                                                                                Mr. T. Singhdev and Mr. Abhijit
                                                                                                               Chakravarty, Advs. for R-3
                                    31
                                    +           W.P.(C) 9115/2017 and CM APPL. 37296/2017
                                                RISHA HAQUE                                                                          .....Petitioner

                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus

                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS.                    .....Respondents
                                                                                      Through:                 Mr. Saket Sikri and Mr. Ajay Pal
                                                                                                               Singh, Advs. for R-1&2
                                                                                                               Mr. T. Singhdev and Mr. Abhijit
                                                                                                               Chakravarty, Advs. for R-3
                                    32
                                    +           W.P.(C) 9117/2017 and CM APPL. 37299/2017
                                                ASTHA SETH                                                                           .....Petitioner
                                                                                      Through:                 Mr. J.P. Sengh, Sr. Adv. with Ms.
                                                                                                               Zubeda Begum, Ms. Sana Ansari, Ms.
                                                                                                               Ishita Mohanty and Ms. Vanessa
                                                                                                               Singh, Advs.
                                                                                      versus

                                                HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
                                                RESEARCH AND ORS                     .....Respondent
                                                                                      Through:                 Mr. Saket Sikri and Mr. Ajay Pal
                                                                                                               Singh, Advs. for R-1&2
                                                                                                               Mr. T. Singhdev and Mr. Abhijit
                                                                                                               Chakravarty, Advs. for R-3




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:10
                                     CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

                                                                                      ORDER

% 07.11.2024 At the request of learned Senior Counsel appearing for the petitioners, the hearing of these cases are deferred till 03.02.2025.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 7, 2024/DPA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:10