Delhi High Court - Orders
Kanupriya Bajaj vs Hamdard Institute Of Medical Sciences ... on 7 November, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~24 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9081/2017 and CM APPL. 37154/2017
KANUPRIYA BAJAJ .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondent
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
25
+ W.P.(C) 9085/2017 and CM APPL. 37170/2017
NAMAN ARORA .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondent
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
26
+ W.P.(C) 9087/2017
AJAY DAHIYA .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:09
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondent
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
27
+ W.P.(C) 9088/2017 and CM APPL. 37176/2017
ANIKET GANESH JADHAV .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
28
+ W.P.(C) 9092/2017 and CM APPL. 37187/2017
MIRA SAHGAL .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:09
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondents
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
29
+ W.P.(C) 9093/2017 and CM APPL. 37190/2017
ALYUZA SAMAN .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
30
+ W.P.(C) 9094/2017 and CM APPL. 37194/2017
ASRA SHAKEEL .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:10
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
31
+ W.P.(C) 9115/2017 and CM APPL. 37296/2017
RISHA HAQUE .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
32
+ W.P.(C) 9117/2017 and CM APPL. 37299/2017
ASTHA SETH .....Petitioner
Through: Mr. J.P. Sengh, Sr. Adv. with Ms.
Zubeda Begum, Ms. Sana Ansari, Ms.
Ishita Mohanty and Ms. Vanessa
Singh, Advs.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondent
Through: Mr. Saket Sikri and Mr. Ajay Pal
Singh, Advs. for R-1&2
Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advs. for R-3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:10
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 07.11.2024 At the request of learned Senior Counsel appearing for the petitioners, the hearing of these cases are deferred till 03.02.2025.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 7, 2024/DPA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2024 at 22:23:10